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State of Madhya Pradesh - Section

Section 60 in The M.P. Vidyut Sudhar Adhiniyam, 2000

60. Effect of the Act on the Electricity Regulatory Commissions Act, 1998 (Central Act 14 of 1998).

(1)On the commencement of this Act, the . State Electricity Regulatory Commission constituted under Section 17 of the Central Act shall exercise all powers and functions in accordance with the provisions of this Act and not under the Central Act.
(2)Except as provided in sub-section (1) the provisions of the Central Act in so far it deals with the State Commission shall have no application in the State.