Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(2)(b) in Mizoram Drug (Controlled Substances) Act, 2016

(b)taking, in the presence of such Magistrate, photographs of such drugs or substances and certifying such photographs as true;