Section 15(3) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
(3)The dates on which the white-washing or colour-washing is carried out under sub-rule (1) or, as the case may Ire, washing with detergents and disinfectants is carried out under sub-rule (2) shall be entered by the employer in the register maintained in Form III.
