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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(2)The State Government may make rules to regulate the market or the mela specified in sub-section (1).