Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Greater Bengaluru City Corporation - Section 1 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 1. Short title and commencement.- (1)This Act may be called the Bruhat Bengaluru Mahanagara Palike Act, 2020.(2)The provisions of the Act shall come into force on such date as the State
