Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(1) in Karnataka Land Revenue Act, 1964 (1)The State Government shall, by notification, appoint for each Region, a Regional Commissioner.
