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[Cites 0, Cited by 0] [Section 542(2)] [Section 542] [Entire Act]

Union of India - Subsection

Section 542(2)(c) in The Companies Act, 1956

(c)The [Tribunal] [ Substituted by Act 11 of 2003, Section 99, for " Court" .] may, from time to time, make such further order as may be necessary for the purpose of enforcing any charge imposed under this sub-section.