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State of Tamilnadu - Section

Section 22 in General Statutes of the Dr. M.G.R. Medical University

22. Statute - Order of Business. - The business to be transacted at a meeting of the Senate shall be placed on the agenda paper in the following order: -

(i)The answering of questions, if any;
(ii)Business brought forward by the Governing Council and the Vice-Chancellor;
(iii)Business brought forward by the Standing Academic Board;
(iv)Business brought forward by other authorities of the University;
(v)Business brought forward by members of the Senate.
At any meeting it shall be open to any member to move for a change in the order of business as stated in the agenda paper.If the motion for a change in the order of business as stated in the agenda paper is agreed to by the Senate, the business shall be transacted in the changed order.Questions and Answers