Section 15 in First Statutes of the Jai Narayan Vyas University Jodhpur
15. Withdrawal of Degrees and Diplomas.
- The Senate may, on the recommendation of the Syndicate, by a resolution passed with the concurrence of not less than two-thirds of the members present and voting and subject to the confirmation of the Chancellor withdraw any degree or diploma, certificate and other academic distinction, conferred by the University.
