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[Cites 0, Cited by 0] [Section 61A(1)] [Section 61A] [Entire Act]

State of Odisha - Subsection

Section 61A(1)(i) in The Orissa Factories Rules, 1950

(i)possesses a recognised degree in any branch of engineering or technology and has had practical experience of working in a factory for a period of not less than two years, or a recognized degree in Physics or Chemistry of a recognised diploma in any branch of engineering or technology and has had practical experience of working in a factory in a supervisory capacity for a period of not less than five years;