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[Cites 0, Cited by 1] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(2) in The Bihar Municipal Act, 2007

(2)Subject to the provisions of Section 10 and sub-section (2) of Section 73, the budget estimate shall separately state the income and the expenditure of the Municipality to be received and incurred in terms of the various heads of accounts,