Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act] Union of India - Subsection Section 125(4)(iii) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (iii)A second failure in the final examination of the Basic Engineering Course shall entail liability to discharge from the Service.