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State of Bihar - Section

Section 57 in The Bihar Panchayat Raj Act, 2006

57. Budget of the Panchayat Samiti.

- Every Panchayat Samiti shall at such time and in such manner as may be prescribed, prepare in each year a budget of its estimated receipts and disbursements for the following year and shall get it approved in its meeting by a majority of members present and for which the quorum shall be not less than fifty percent of its total number of members.