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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(3)The members of the Committee, other than the officer of Authority will be entitled to such allowances as may be determined by the Authority from time to time.