Madras High Court
M.Moorthy vs The Inspector Of Police on 10 April, 2019
Author: K.Ravichandrabaabu
Bench: K.Ravichandrabaabu
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10.04.2019
CORAM
THE HON'BLE MR. JUSTICE K.RAVICHANDRABAABU
W.P.No.11016 of 2019
M.Moorthy ...Petitioner
Vs.
The Inspector of Police
Yercaud Police Station
Yercaud, Salem District. ...Respondent
Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the respondent to give
permission to the petitioner for conducting dance programme to be
held on 23.04.2019 at Sri Seethalakshmana Samaetha Sri Ramar
Swamy Thirukoil and Sri Mariyamman Swamy Thirukoil, Vellakkadai
Village, Yercaud, Salem District.
For Petitioner : Mr.C.Prakasam
For Respondent : Mr.S.Soundararajan
Government Advocate
O R D E R
Mr.S.Soundararajan, learned Government Advocate takes notice for the respondent. By consent of the parties, this main writ petition is taken up for final disposal at the admission stage itself.
2. The petitioner seeks for a Mandamus directing the respondent http://www.judis.nic.in 2 to give permission to the petitioner for conducting dance programme to be held on 23.04.2019 at Sri Seethalakshmana Samaetha Sri Ramar Swamy Thirukoil and Sri Mariyamman Swamy Thirukoil, Vellakkadai Village, Yercaud, Salem District, based on his representation dated 01.04.2019.
3. The learned Government Advocate, who takes notice for the respondent submitted that already a circular memorandum dated 31.10.2018 has been issued by the Director General of Police to all the Station House Officers/Inspectors indicating the conditions to be imposed while considering the grant of permission to "Aadal Padal Programme". Therefore, he submitted that the petitioner's representation will be considered by the respondent in the light of the Circular already issued by the Director General of Police dated 31.10.2018.
4. Recording the above said submission, this Writ Petition is disposed of, by directing the respondent to consider the petitioner's representation dated 01.04.2019 and pass orders on the same on http://www.judis.nic.in 3 merits and in accordance with law on or before 20.04.2019. No costs.
10.04.2019 Speaking/Non-speaking order Index: Yes/No Internet :Yes/No mk Note: Issue order copy on 11.04.2019 To The Inspector of Police Yercaud Police Station Yercaud, Salem District.
K.RAVICHANDRABAABU.,J.
http://www.judis.nic.in 4 mk W.P.No.11016 of 2019 10.04.2019 http://www.judis.nic.in