Rajasthan High Court - Jaipur
Dharam Singh S/O Ratan Lal vs The State Of Rajasthan on 13 July, 2021
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 9175/2021
Dharam Singh S/o Ratan Lal, R/o Kawad Tehsil And Chauth Ka
Barwada District Sawai Mahdopur (Raj.) (At Present Accused
Confined In District Jail Sawai Madhopur)
----Petitioner
Versus
The State Of Rajasthan, through Public Prosecutor.
----Respondent For Petitioner(s) : Mr. Dushyant Singh Naruka through VC For Respondent(s) : Mr. Riyasat Ali, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 13/07/2021
1. Petitioner has filed this bail application under Section 439 of Cr.P.C.
2. F.I.R. No. 249/2020 was registered at Police Station Chauth Ka Barwada, District Sawai Madhopur, for offences under Sections 498-A, 304-B and 201 of IPC.
3. It is contended by counsel for the petitioner that the deceased committed suicide by jumping into a dry well. She was rushed to the Government hospital from where she was referred to Jaipur hospital, but on the way she expired and her funeral was done early in the morning. It is also contended that information was given to the family members of the deceased and family members arrived after the cremation.
4. Learned Public Prosecutor has opposed the bail application. (Downloaded on 16/07/2021 at 09:44:07 PM)
(2 of 2) [CRLMB-9175/2021] It is contended that there is specific allegation of demand of dowry. Deceased was not taken for post-mortem and funeral was done before the family members arrived, which points towards the guilt of the petitioner who happens to be husband of the deceased.
5. I have considered the contentions.
6. Considering the contentions put forth by learned Public Prosecutor, I am not inclined to grant bail to the petitioner.
7. Criminal Misc. Bail Application is accordingly, rejected.
8. However, petitioner would be free to move fresh bail application after recording of the statement of material witnesses.
(PANKAJ BHANDARI),J HEENA/06 (Downloaded on 16/07/2021 at 09:44:07 PM) Powered by TCPDF (www.tcpdf.org)