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State of Madhya Pradesh - Section

Section 236 in The M.P. Irrigation Rules, 1974

236.

The Executive Engineer may revise [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] programme if there is :-
(a)A change in the roster of channel.
(b)A change in the vantage or position of the outlet or alteration in command.
(c)Conversion of canal to well irrigation or vice versa.
(d)Cultivated area becoming uncultivated or vice versa.
(e)Change in occupancy and other holdings.
(f)Any other special circumstances which in the opinion of the Executive Engineer necessitate revision.