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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(2)(d) in The Lokpal And Lokayuktas Act, 2013

(d)other matters for which the Lokpal shall have the powers of a civil court under clause (vi) of sub-section (1) of section 27;