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[Cites 0, Cited by 0] [Section 118C(3)] [Section 118C] [Entire Act]

State of Bihar - Subsection

Section 118C(3)(a) in The Bihar and Orissa Local Self-Government Act, 1885

(a)all reference in any of the said sections of the Village Chaukidari Act, 1870, to panchayat shall be construed as references to the Union Committee;