Section 41(6)(ii) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

[Cites 0, Cited by 0] [Section 41(6)] [Section 41] [Entire Act]

(ii)Waste water shall be carried away in suitable covered drains and shall not be allowed to accumulate so as to cause a nuisance.

Legal Document View