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Calcutta High Court

Central Bank Of India vs Supriya Kumar Paul on 7 January, 2010

Author: Maharaj Sinha

Bench: Maharaj Sinha

                           CS No. 354 of 1992

                     IN THE HIGH COURT AT CALCUTTA

                                ORIGINAL SIDE


                         CENTRAL BANK OF INDIA
                                 Versus
                          SUPRIYA KUMAR PAUL




       BEFORE:

       The Hon'ble JUSTICE MAHARAJ SINHA

Date : 7 January 2010.

The Court :- Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.

(MAHARAJ SINHA, J.) Sandip Chandra A.R.(CR)