Calcutta High Court
Central Bank Of India vs Supriya Kumar Paul on 7 January, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 354 of 1992
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
CENTRAL BANK OF INDIA
Versus
SUPRIYA KUMAR PAUL
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 7 January 2010.
The Court :- Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) Sandip Chandra A.R.(CR)