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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(2)(o) in The Rajasthan Soil and Water Conservation Act, 1964

(o)the manner in which the rights or liabilities shown in the statements prepared under section 27 shall be entered in the record of rights or village records;