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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(62) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

62.0If any package/receptacles containing peroxides is discovered to be damaged or in a leaky conditions, it shall be drenched copiously with water and disposed off in a manner as directed by the Competent Authority Re-packing or repair of the damaged receptacle is not permitted in the Port area.