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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(2) in The Goa Entertainment Tax Act, 1964

(2)On payment in full of such sum as may be determined by the Commissioner under sub-section (1),-
(a)no proceeding shall be commenced against such person as aforesaid; and
(b)if any proceeding have been already commenced against such person as aforesaid, such proceeding shall not be further proceeded with.]