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[Cites 0, Cited by 0] [Section 24A(15)] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(15)(ii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(ii)Madhya Pradesh Rajya Beej Evam Farm Vikas Nigam;