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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2) in Kashmir and Jammu Universities Act, 1969

(2)The University of Jammu [shall have the Faculties one each for] [Substituted by Act VIII of 1970.] Arts, Science, Social Sciences, Commerce, Education, [ x x x] [Word 'Agriculture' omitted by Act VIII of 1970.] Ayurvedic medicine, Oriental Learning, Law and such other Faculties as may be prescribed by the Statutes of the University from time to time.