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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(5) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(5)Those articles of stores for which the Government has fixed the price should in no case be purchased at a price higher than that fixed by the Government.