Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Goa - Subsection

Section 147(5) in Goa Prisons Rules, 2006

(5)The remission for prisoners promoted to Stages II or III, may be counted from the date of promotion to each such Stage.