Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(2)(a) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(a)He has completed the period of probation to the satisfaction of the Appointing Authority in accordance with sub-rule (1).