Bombay High Court
Asian Paints Ltd vs Indo Pacific Paints Llp on 24 June, 2024
Author: R.I. Chagla
Bench: R.I. Chagla
Digitally
signed by
WAKLE
WAKLE MANOJ
MANOJ JANARDHAN
JANARDHAN Date:
2024.06.24
18:47:13 M2-IA(L)-15480-2024.doc
+0530
Manoj
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO.15480 OF 2024
AND
LEAVE PETITION (L) NO.15498 OF 2024
IN
COMMERCIAL (I.P.) SUIT (L) NO.15372 OF 2024
Asian Paints Limited ...Applicant /
Org. Plaintiff
Versus
Indo Pacific Paints LLP ...Defendant
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Adv. Dhiren Karania i/b Khaitan & Co. for the Plaintiff.
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CORAM : R.I. CHAGLA, J.
DATE : 24TH JUNE, 2024.
ORDER :
1. Sand over to 9th July, 2024.
2. Earlier ad-interim order to continue till 10th July, 2024.
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