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Jammu & Kashmir High Court

M/S S. T. Motors And Others vs Shabir Ahmed Lone And Another on 10 July, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                   Serial No. 216


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


                                                                        RPC No. 47/2018
                                                                        CM (3170/2019[1/2019])
                                                                        CM (7492/2019)


           M/s S. T. Motors and others                                           ...Petitioner(s)

                                           Through:- None.

                               V/s

           Shabir Ahmed Lone and another                                       ...Respondent(s)

                                           Through:- None.


           CORAM:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                    ORDER

Await appearance of learned counsel for the parties.

Adjourned, to be listed on 28.08.2020.

(SANJEEV KUMAR) JUDGE JAMMU 10.07.2020 Shivalee SHIVALEE KHAJURIA 2020.07.13 10:37 I attest to the accuracy and integrity of this document