Jammu & Kashmir High Court
M/S S. T. Motors And Others vs Shabir Ahmed Lone And Another on 10 July, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 216
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
RPC No. 47/2018
CM (3170/2019[1/2019])
CM (7492/2019)
M/s S. T. Motors and others ...Petitioner(s)
Through:- None.
V/s
Shabir Ahmed Lone and another ...Respondent(s)
Through:- None.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
Adjourned, to be listed on 28.08.2020.
(SANJEEV KUMAR) JUDGE JAMMU 10.07.2020 Shivalee SHIVALEE KHAJURIA 2020.07.13 10:37 I attest to the accuracy and integrity of this document