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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)Save as otherwise specifically provided in these (2) Regulations, leave earned by an employee lapses on the date on which he ceases to be in service.Earlier return from leave