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Supreme Court - Daily Orders

Union Of India vs Indsur Global Ltd. on 21 August, 2017

     ITEM NO.48                        REGISTRAR COURT. 1                 SECTION III

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                 No(s).   28309/2015

     UNION OF INDIA & ORS.                                             Petitioner(s)

                                                  VERSUS

     INDSUR GLOBAL LTD.                                                Respondent(s)

     (LIST SC NOS. 17752-17753/2017 BEFORE LD. REGISTRAR COURT ON
     21.08.2017)

     WITH

     SLP(C)              No. 28299/2015 (III)
     SLP(C)              Noa. 30593-30594/2015 (XII)
     SLP(C)              No. 9473/2016 (III)
     SLP(C)              No. 32127/2015 (XII)
     SLP(C)              No. 35257/2015 (XIA)
     SLP(C)              No. 389/2016 (XII)
     SLP(C)              No. 392/2016 (III)
     SLP(C)              No. 395/2016 (XIA)
     SLP(C)              No. 396/2016 (XIA)
     SLP(C)              No. 1232/2016 (XII)
     SLP(C)              No. 394/2016 (XIA)
     SLP(C)              Nos. 33234-33247/2016 (XII)
     SLP(C)              No. 6735-6740/2016 (XII)
     SLP(C)              No. 6773/2016 (IVB)
     SLP(C)              No. 7559/2016 (IVB)
     SLP(C)              No. 10127/2016 (IVB)
     SLP(C)              No. 10126/2016 (IVB)
     SLP(C)              No. 11154/2016 (IVB)
     SLP(C)              No. 11156/2016 (IVB)
     SLP(C)              No. 11145/2016 (IVB)
     SLP(C)              No. 11772/2016 (IVB)
     SLP(C)              No. 12787/2016 (IVB)
     SLP(C)              No. 11771/2016 (IVB)
     SLP(C)              No. 11769/2016 (IVB)
     SLP(C)              No. 14547/2016 (IVB)
     SLP(C)              No. 36345/2016 (XII)
     SLP(C)              No. 37979/2016 (XI)
     SLP(C)
Signature Not Verified
                         No. 16330/2017 (XI)
     SLP(C)
Digitally signed by
RUPAM DHAMIJA
Date: 2017.08.24
                         No. 6917/2017 (XIV)
     SLP(C)
16:46:11 IST
Reason:                  No. 17752-17753/2017 (XIV)
     SLP(C)              No. 17431/2017

     Date : 21-08-2017 This petition was called on for hearing today.
                                                                     …..2
                                        : 2 :
Item No. 48

For Petitioner(s)     Mr. Ravindra Kr. Verma,Adv.
                      Mr. B. Krishna Prasad, AOR

For Respondent(s)
                      Ms. Amita Singh Kalkal, AOR
                      Mr. R.K. Srivastava,Adv.
                      Mr. Rajesh Kumar, AOR
                      M/s. Ap & J Chambers, AOR
                      M/s. Khaitan & Co., AOR
                      Mr. T.R.B. Sivakumar, AOR
                      Mr. Nikhil Nayyar, AOR
                      Mr. S. Sukumaran,Adv.
                      Mr. Meera Mathur, AOR
                      Mr. Avit Tandon,Adv.
                      Mr. T. Mahipal, AOR
                      Mr. T.G. Narayanan Nair, AOR
                      Mr. Arvind Kumar,Adv.
                      Mr. Prithvi Pal, AOR
                      Ms. Akanksha Choudhary,Adv.
                      Ms. Uttara Babbar, AOR
                      Mr. E.C. Agrawala, AOR
                      Mr. Shibashish Misra, AOR
                      Mr. Awanish Sinha, AOR


           UPON hearing the counsel the Court made the following
                              O R D E R

SLP(C) No. 28309/2015 stands deleted. SLP(C) Nos. 28299/2015, 392 and 9473/2016 Complete category matters.

SLP(C) No. 35257/2015

Sole respondent has already filed the counter affidavit.

SLP(C) No. 394/2016

Four weeks' time is granted to the sole respondent for filing counter affidavit.

SLP(C) No. 395/2016

Respondent No. 1 has already filed the counter affidavit. Respondent No. 2 has been served, but none has entered appearance.

SLP(C) No. 396/2016

Sole respondent has been served, but none has entered appearance.

…..3 : 3 : Item No. 48 SLP(C) No. 37979/2016 Sole respondent has already filed the counter affidavit.

SLP(C) No. 16330/2017

Fresh steps along with fresh address be taken by the learned counsel for the petitioner for service on the sole respondent within two weeks' time. Thereafter, notice be issued.

SLP(C) No. 6917/2017

Fresh steps along with fresh address be taken by the learned counsel for the petitioner for service on the sole respondent within two weeks' time. Thereafter, notice be issued. SLP(C) No. 17752-17753/2017 Four weeks' time is granted to the sole respondent for filing counter affidavit.

SLP(C) No. 17431/2017

Sole respondent has been served, but none has entered appearance.

SLP(C) Nos. 7559, 10126, 11154, 11156, 11145, 11772, 12787, 11769 and 14547/2016 Sole respondent has already filed counter affidavit.

SLP(C) No. 11771/2016

Four weeks' time is granted to the sole respondent for filing counter affidavit.

SLP(C) Nos. 673 and 10127/2016 Sole respondent has been served, but none has entered appearance.

List again on 18th of September, 2017.

RAJESH KUMAR GOEL Registrar