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[Cites 0, Cited by 0] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)to make a drain of such material, size, description and laid at such level and according to such alignment and emptying into such municipal drain or place aforesaid as the Municipal Commissioner may consider necessary or suitable;