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[Cites 0, Cited by 52] [Section 41] [Entire Act]

State of Assam - Subsection

Section 41(2) in Assam Co-Operative Societies Act, 2007

(2)The election of Directors to a Board shall be conducted before the expiry of the term of the Board so as to ensure that the newly elected members of the Board assume office immediately on the expiry of the office of members of the out-going Board.