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State of Rajasthan - Section
Section 323 in Rajasthan Land Revenue (Land Records) Rules, 1957
323. Abstract of Inspection Reports.
- The Sadar Qanungo shall submit to the Commissioner of the division through the Collector an abstract inspection report in the following form at the end of each quarter. The abstract shall show the amount and result of testing village papers, the time spent in each circle and the time spent in inspecting each Office Qanungo's work, and shall show briefly the principal defects brought to light. The abstract shall show separately for each Inspector of Land Records circle the numbers rested after test by the Inspector and the numbers tested without previous test:-| No. of days | Name of Inspector's circle | Maps | Khasra | Verification of the Khewat | |||
| No. of Maps | No. of fields tested on the maps | Reserved | Tested | Reserved | Tested | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| Verification of Khatauni Jamabandi | Test of Khatauni Jamabandi | Test of Siyaha | Remarks | |||
| Retested | Tested | Retested | Tested | Retested | Tested | |
| 9 | 10 | 11 | 12 | 13 | 14 | 15 |