Delhi High Court - Orders
Twenty Five South Realty Ltd vs Dlf Limited & Ors on 12 October, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~28, 29, 35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 218/2023 & CM APPLs. 53276/2023,
53277/2023, 53278/2023
TWENTY FIVE SOUTH REALTY LTD ..... Appellant
Through: Mr. Vikram Nankani, Sr. Advocate
with Mr. Karan Bharihoke & Ms.
Akanksha Kaul Khorana, Advocates.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Ms. Ruby Singh Ahuja, Mr. Pravin
Bahadur, Mr. Vishal Gehrana, Mr.
Ishan Gaur, Ms. Megha Dugar, Mr.
Jappanpreet Hora & Ms. Kanika
Gumber, Advocates for R-1.
Mr. Parag Tripathi, Sr. Advocate with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor &
Mr. Anmol Kumar, Advocates for
R-3.
Mr. Saurabh Kripal, Sr. Advocate
with Ms. Pooja M. Saigal, Mr. Nipun
Gupta & Mr. Nikhil Sabri, Advocates
for R-4.
Mr. Arun Kathpalia, Sr. Advocate
with Mr. Sajit Swarna, Mr. Nirav
Shah, Ms. Aneesa Cheema, Ms.
Shivani Khanwilkar, Mr. Varun Kalra
& Mr. Krishan Kumar, Advocates for
R-5.
Ms. Kanika Agrnihotri, Mr. Jasmeet
Singh, Mr. Mahinder Singh Hura, Mr.
Divjot Singh Bhatia, Mr. Saif Ali, Mr.
FAO(OS) (COMM) 218/2023 & connected matters Page 1 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/10/2023 at 15:03:37
Pushpendra S. Bhadoriya, Ms.
Rusheet Saluja, Mr. Vijay Sharma,
Mr. Arshad Malik & Mr. Amit
Mishra, Advocates for R-6.
29
+ FAO(OS) (COMM) 219/2023 & CM APPLs. 53279/2023,
53280/2023, 53281/2023
TWENTY FIVE SOUTH REALTY LTD ..... Appellant
Through: Mr. Vikram Nankani, Sr. Advocate
with Mr. Karan Bharihoke & Ms.
Akanksha Kaul Khorana, Advocates.
versus
CHINSHA PROPERTY PRIVATE LIMITED & ORS.
..... Respondents
Through: Ms. Kanika Agrnihotri, Mr. Jasmeet
Singh, Mr. Mahinder Singh Hura, Mr.
Divjot Singh Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoriya, Ms.
Rusheet Saluja, Mr. Vijay Sharma,
Mr. Arshad Malik & Mr. Amit
Mishra, Advocates for R-1.
Mr. Parag Tripathi, Sr. Advocate with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor &
Mr. Anmol Kumar, Advocates for
R-3.
Mr. Saurabh Kripal, Sr. Advocate
with Ms. Pooja M. Saigal, Mr. Nipun
Gupta & Mr. Nikhil Sabri, Advocates
for R-4.
Mr. Arun Kathpalia, Sr. Advocate
with Mr. Sajit Swarna, Mr. Nirav
Shah, Ms. Aneesa Cheema, Ms.
Shivani Khanwilkar, Mr. Varun Kalra
FAO(OS) (COMM) 218/2023 & connected matters Page 2 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/10/2023 at 15:03:37
& Mr. Krishan Kumar, Advocates for
R-5.
Ms. Ruby Singh Ahuja, Mr. Pravin
Bahadur, Mr. Vishal Gehrana, Mr.
Ishan Gaur, Ms. Megha Dugar, Mr.
Jappanpreet Hora & Ms. Kanika
Gumber, Advocates for DLF.
35
+ FAO(OS) (COMM) 220/2023 & CM APPLs. 53337/2023,
53338/2023
OMKARA ASSET RECONSTRUCTION COMPANY LIMITED
..... Appellant
Through: Mr. Parag Tripati, Sr. Advocate with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor &
Mr. Anmol Kumar, Advocates.
versus
CHINSHA PROPERTY PRIVATE LIMITED & ORS.
..... Respondents
Through: Ms. Kanika Agrnihotri, Mr. Jasmeet
Singh, Mr. Mahinder Singh Hura, Mr.
Divjot Singh Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoriya, Ms.
Rusheet Saluja, Mr. Vijay Sharma,
Mr. Arshad Malik & Mr. Amit
Mishra, Advocates for R-1.
Mr. Saurabh Kirpal, Sr. Advocate
with Mr. Yash D. & Ms. Pooja Mehta
Singhal, Advocates for R-3.
Mr. Ashish K. Singh, Ms. Muskan
Malhotra & Ms. Palak Tyagi,
Advocates for R-4.
FAO(OS) (COMM) 218/2023 & connected matters Page 3 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/10/2023 at 15:03:38
Mr. Arun Kathpalia, Sr. Advocate
with Mr. Sajit Swarna, Mr. Nirav
Shah, Ms. Aneesa Cheema, Ms.
Shivani Khanwilkar, Mr. Varun Kalra
& Mr. Krishan Kumar, Advocates for
R-5.
Ms. Ruby Singh Ahuja, Mr. Pravin
Bahadur, Mr. Vishal Gehrana, Mr.
Ishan Gaur, Ms. Megha Dugar, Mr.
Jappanpreet Hora & Ms. Kanika
Gumber, Advocates for DLF.
36
+ FAO(OS) (COMM) 221/2023 & CAV 540/2023, CAV 541/2023,
CM APPLs. 53346/2023, 53347/2023
OMKARA ASSET RECONSTRUCTION COMPANY LIMITED
..... Appellant
Through: Mr. Parag Tripati, Sr. Advocate with
Mr. Vijay Nair, Mr. Rajat Joneja, Mr.
Arpit Dwivedi, Ms. Sakshi Kapoor &
Mr. Anmol Kumar, Advocates.
versus
DLF LIMITED & ORS. ..... Respondents
Through: Ms. Ruby Singh Ahuja,
Mr. Pravin Bahadur, Mr. Vishal
Gehrana, Mr. Ishan Gaur, Ms. Megha
Dugar, Mr. Jappanpreet Hora & Ms.
Kanika Gumber, Advocates for
R-1/DLF.
Ms. Kanika Agrnihotri, Mr. Jasmeet
Singh, Mr. Mahinder Singh Hura, Mr.
Divjot Singh Bhatia, Mr. Saif Ali, Mr.
Pushpendra S. Bhadoriya, Ms.
Rusheet Saluja, Mr. Vijay Sharma,
FAO(OS) (COMM) 218/2023 & connected matters Page 4 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/10/2023 at 15:03:38
Mr. Arshad Malik & Mr. Amit
Mishra, Advocates for R-2.
Mr. Saurabh Kirpal, Sr. Advocate
with Mr. Yash D. & Ms. Pooja Mehta
Singhal, Advocates for R-3.
Mr. Akhil Sibal, Sr. Advocate with
Mr. Nitesh Jain, Ms. Shalaka Patil,
Ms. Paulami Mehta, & Ms. Srishti
Khare, Advocates for R-4.
Mr. Arun Kathpalia, Sr. Advocate
with Mr. Sajit Swarna, Mr. Nirav
Shah, Ms. Aneesa Cheema, Ms.
Shivani Khanwilkar, Mr. Varun Kalra
& Mr. Krishan Kumar, Advocates for
R-5.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 12.10.2023 List these appeals before another Bench, of which one of us, Ms. Neena Bansal Krishna, J is not a member on 13.10.2023, subject to orders of Hon'ble the Chief Justice.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 12, 2023 S.Sharma FAO(OS) (COMM) 218/2023 & connected matters Page 5 of 5 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 15:03:38