Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(3)(c) in Kerala Land Reforms Act, 1963 (c)the names and address of the intermediaries, if any, in respect of the land and the nature of the interest of each of such intermediaries;