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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(3) in The Oil Mines Regulations, 2017

(3)When any pipeline has been commissioned, the owner, agent or manager of the mine shall forthwith submit self-certification in support of complying with the requirements and communicate the actual date of commissioning to the Regional Inspector and a copy thereof be sent to the Chief Inspector of Mines and the District Magistrate.