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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Conditional Attachment of Property Rules, 1987

(b)'Assistant Commissioner' means the Assistant Commissioner of Endowments having jurisdiction over the area in which the property intended to be attached is situated;