Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(3) in The Punjabi University Act, 1961 (3)The Syndicate may propose to the Senate the draft of any Statute to be passed by the Senate and such draft shall be considered by the Senate at its next succeeding meeting.
