74. Trust to appoint persons for enforcement of processes for recovery of dues.
- The Trust may direct by what authority any power or duty under [the City of Nagpur Corporation Act, 1948] [Substituted by M.P. Act XIV of 1952, section 19.] for the enforcement of any process for the recovery of taxes shall be exercised and performed when that process is employed under section 73.Acquisition on fresh declaration.
