Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 10 in The Building And Other Construction Workers 'welfare Cess Act, 1996 10. Recovery of amount due under the Act. - Any amount due under this Act (including any interest or penalty) from an employer may be recovered in the same manner as an arrear of land revenue.
