Section 14 in The Punjab Minor Mineral Concession Rules, 1964
14. Length and breadth of the area leased.
- [(1) The length of an area held under a mining lease, shall be rectangular as far as possible and shall not exceed four times its breadth] [Rule 14 re-numbered as sub-rule (1) and sub-rule (2) added by GSR 239, dated 27.9.1965.] :Provided that the Government may in any particular case relax the provisions of this rule.(2)[ An application for mining lease shall relate to one compact area only.] [Rule 14 re-numbered as sub-rule (1) and sub-rule (2) added by GSR 239, dated 27.9.1965.]
