Supreme Court - Daily Orders
U.O.I vs Hari Om on 29 January, 2014
ITEM NO.82 REGISTRAR COURT.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.A. SAYEED
Petition(s) for Special Leave to Appeal (Civil) No(s).24555/2013
U.O.I & ORS. Petitioner(s)
VERSUS
HARI OM Respondent(s)
(With office report)
Date: 29/01/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Tashriq Ahmad, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
On filing of the process fee, spare copy and complete address of the District Court within three weeks, notice be issued forthwith to the sole respondent. In addition, postal service allowed.
List again on 17.4.2014.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd