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[Cites 0, Cited by 0] [Section 7A(3)] [Section 7A] [Entire Act]

State of Odisha - Subsection

Section 7A(3)(b) in The Orissa Industrial Employment (Standing Orders) Rules, 1946

(b)where the appeal is filed by a trade union, to the employer and all other trade unions of workmen of the industrial establishment;