Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 141] [Entire Act] Union of India - Section Section 449 in The Companies Act, 1956 449. Official Liquidator to be Liquidator .- On a winding up order being made in respect of a company, the Official Liquidator shall, by virtue of his office, become the Liquidator of the company.
