Section 127(8) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 127] [Entire Act]

(8)the amount paid under the U.P. Agricultural Tenants (Acquisition of Privileges) Act, 1949, or under Section 134 of the Act, as the case may be,

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