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Madhya Pradesh High Court

Desraj Singh vs The State Of Madhya Pradesh on 29 March, 2019

1 THE HIGH COURT OF MADHYA PRADESH MCRC-12421-2019 (Desraj Singh Vs. State of M.P.) Gwalior, Dated : 29/03/2019 List the case in the next week, as prayed for by the learned counsel for the applicant.

(S.A. Dharmadhikari) Judge rahul RAHUL SINGH PARIHAR 2019.03.30 11:07:29 +05'30'