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State of Gujarat - Section

Section 23 in Children's University Act, 2009

23. Academic Council.

(1)The Academic Council shall consist of the following members, namely:-
(i)the Vice-Chancellor, ex-officio Chairperson;
(ii)the Director General;
(iii)all the Directors of the University;
(iv)all the Professors of the University or Heads of Institutions of the rank of Professors;
(v)all the Assistant Director Generals of the University;
(vi)the I leads of affiliated, recognised and approved schools or institutions;
(vii)all the Scholars nominated in the Councils of Research;
(viii)all the Scholars registered in the University for M.Phil., Ph. D. and Doctoral Research work;
(ix)all Fellows of the University;
(x)three Students nominated by the Vice-Chancellor on the basis of their excellence in regard to their outstanding performance in any of the sapladhara activities in the immediate preceding year;
(xi)the Registrar shall be the Member-Secretary.